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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Rajasthan - Subsection

Section 54(2)(f) in The Rajasthan Indian Medicine Act, 1953

(f)the form of the registers and lists of Vaidyas, Hakims [Naturopathy and Yoga Chikitsak] [Inserted by Notification Act No. 34 of 2015, dated 15.10.2015.] and midwives to be maintained under this Act: