Section 13(2)(b) in The Orissa Inland Steam Vessels Rules, 1935

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State of Odisha - Subsection

Section 13(2)(b) in The Orissa Inland Steam Vessels Rules, 1935

(b)made upon a vessel already provided with a certificate of survey under the Indian Merchant Shipping Act, 1923 (XXI of 1923), the date of expiration of which will cover that of the certificate under the Inland Steam-Vessels Act, 1917 (I of 1917),

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State of Odisha - Subsection

Section 13(2)(b) in The Orissa Inland Steam Vessels Rules, 1935