Delhi High Court - Orders
Alka Bhatia vs Neel Kamal Cooperative Group Housing ... on 20 August, 2024
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9802/2018 & CM APPL. 53190/2023
ALKA BHATIA .....Petitioner
Through: Mr. Bharat Bhushan Bhatia, Advocate
(through VC).
versus
NEEL KAMAL COOPERATIVE GROUP HOUSING SOCIETY &
ORS. .....Respondents
Through: Mr. Santosh Kumar Tripathi, Standing
Counsel, GNCTD with Mr. Kartik
Sharma, Advocate for GNCTD.
Ms. Shobhana Takiar and Mr. Kuljeet
Singh, Advocate, Advocates for
DCHFC/R-3.
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 20.08.2024 At request of learned counsel for the petitioner/applicant, adjourned to 06th November, 2024.
ACTING CHIEF JUSTICE TUSHAR RAO GEDELA, J AUGUST 20, 2024/ kct This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/08/2024 at 23:11:13