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[Cites 0, Cited by 0] [Section 2(14)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(14)(a) in Hyderabad Metropolitan Development Authority Act, 2008

(a)Municipal Corporation constituted under the provisions of the [Greater Hyderabad Municipal Corporation Act, 1955] [Adapted in G.O.Ms.No.134, Municipal Administration & Urban Development (F2) Department, dated 13.10.2015.]; or