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[Cites 1, Cited by 13]

Himachal Pradesh High Court

Labh Singh vs . Vivek Kumar And Another on 6 May, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Labh Singh vs. Vivek Kumar and another .

RSA No. 542 of 2019 with RSA No. 550 of 2019, CO No. 16 of 2020 and RSA No 241 of 2020 RSA No. 542 of 2019 06.05.2022 Present: Mr. H.K.S. Thakur, Advocate for the appellant.

Mr. Bimal Gupta, Sr. Advocate with Mr. Gurinder Singh Parmar, Advocate for respondents No. 1 and 2.

RSA No. 550 of 2019 & CO No. 16 of 2020 Mr. H.K. S. Thakur, Advocate for appellant in RSA No. 550 of 2019 and for non-cross objector in CO No. 16 of 2020.

Mr. Bimal Gupta, Sr. Advocate with Mr. Gurinder Singh Parmar, Advocate for respondent in RSA No. 550 of 2019 and for Cross Objector in CO No. 16 of 2020.

RSA No. 241 of 2020

Mr. Bimal Gupta, Sr. Advocate with Mr. Gurinder Singh Parmar, Advocate for the appellant.

Mr. H.K.S. Thakur, Advocate for the respondent.

RSA No. 542 of 2019 with RSA No. 550 of 2019, CO No. 16 of 2020 and RSA No 241 of 2020 Copy of grounds of appeal in RSA No. 241 of 2020 stands supplied to learned counsel for appellant.

As prayed, list for consideration after four weeks.



             May 06, 2022                                   (Vivek Singh Thakur)
             (ms)                                                  Judge




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