Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 24 in Management and Working of the Forests

24. Conservator is empowered to grant rewards not exceeding Rs. 25 to fire patrols and other low paid subordinates whose pay does not exceed Rs. 18 per mensem for specially good work done during fire seasons.