Section 3 in The Punjab Water Supply and Sewerage (Board Appointment of Committees) Regulations, 1979
3. Definitions.
- In these regulations, unless there is anything repugnant in the subject or context, -(a)"Act" means the Punjab Water Supply and Sewerage Board Act, 1976.(b)"Managing Director" means the Managing Director of the Board.(c)"Committee" means a committee constituted by the Board under Section 17 of the Act.(d)"Meeting" means a meeting held by a Committee of the Board.(2)Other terms used in these regulations but not expressly defined shall have the meaning assigned to them under the Act.
