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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(x) in Atomic Energy (Radiation Protection) Rules, 2004

(x)"potential exposure" means exposure that is not expected to be delivered with certainty but which can result from an accident involving a source or due to an event or sequence of events of a probabilistic nature including equipment failure and operating errors;