- Furniture grants may be sanctioned by Regional Deputy Directors of Education up to a limit of Rs. 500 in each case and up to the extent of the funds placed at their disposal by the Director save with the special sanction of Government, the grant may not exceed half of the total cost. (Government notification no. 194-E., dated the 29th January 1915; and Government notification no. 1325-E.R., dated the 29th September 1931.)
