Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Allahabad High Court

In The Matter Of : M/S Paro Dyechem Pvt Ltd vs M/S Crescent Tanners Pvt Ltd on 28 January, 2010

Author: Abhinava Upadhya

Bench: Abhinava Upadhya

Court No. - 30
Case :- COMPANY PETITION No. - 40 of 2008

Petitioner :- In The Matter Of : M/S Paro Dyechem Pvt Ltd
Respondent :- M/S Crescent Tanners Pvt Ltd
Petitioner Counsel :- Yatindra Shukla,Dhiraj SriVastaVa,Saurabh

SriVastaVa,Yashwant Shukla
Respondent Counsel :- D.C. Mishra,M.C.Tripathi,Tarik Naiyar,Zafar Naiyar

Hon'ble Abhinava Upadhya,J.

The case is passed over on the illness slip of Sri M. C. Tripathi, learned counsel for the respondent. Order Date :- 28.1.2010 pks