Madhya Pradesh High Court
Madhya Pradesh Power Generating ... vs M/S Patel Engineering Ltd. on 8 November, 2017
THE HIGH COURT OF MADHYA PRADESH WP-7133-2017 sh (MADHYA PRADESH POWER GENERATING COMPANY LTD. Vs M/S PATEL ENGINEERING LTD.) e 4 ad Jabalpur, Dated : 08-11-2017 Shri Dhruv Verma, Advocate for the petitioner.
Pr In view of the earlier order dated 3.10.2017 passed in W.P. a No.18102/2016, this writ petition is not maintainable.
hy Accordingly, same stands dismissed as not maintainable.
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(S.K. SETH) (SMT. ANJULI PALO)
JUDGE JUDGE
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DN: c=IN, o=High Court of Madhya Pradesh, IRFAN ou=Administration, postalCode=482001, H st=Madhya Pradesh, SIDDIQU 2.5.4.20=9e52cc092beccf97f b4519f021aa0efe655497f8e 69e9c7c35b1dbc4f77fcd7e, I cn=MOHD IRFAN SIDDIQUI Date: 2017.11.09 12:00:38 +05'30'