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[Cites 0, Cited by 0] [Section 82] [Entire Act]

NCT Delhi - Subsection

Section 82(q) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(q)keep constantly moving about while on day duty, amongst the prisoners, supervising the work and discipline of the jail and keeping the warders and convict officers on the alert;