Andhra Pradesh High Court - Amravati
M/S. Foods And Inns Ltd. vs Union Of India on 5 September, 2022
Author: C.Praveen Kumar
Bench: C.Praveen Kumar
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No.W.P.No.17267 of 2022 PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE
07. 05.09.2022 CPK,J & AVRB, J When the matter is taken up for hearing, learned counsel for the petitioner placed on record a Circular issued by Government of India, Ministry of Finance, Department of Revenue dated 03.08.2022, which discloses that Mango Pulp is taxable @ 12%.
Sri Y.N. Vivekananda, learned Government Pleader for Commercial Tax, seeks time for getting instructions.
List on 13.09.2022.
_______ CPK, J ________ AVRB, J MS