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Andhra Pradesh High Court - Amravati

M/S. Foods And Inns Ltd. vs Union Of India on 5 September, 2022

Author: C.Praveen Kumar

Bench: C.Praveen Kumar

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No.W.P.No.17267 of 2022 PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE

07. 05.09.2022 CPK,J & AVRB, J When the matter is taken up for hearing, learned counsel for the petitioner placed on record a Circular issued by Government of India, Ministry of Finance, Department of Revenue dated 03.08.2022, which discloses that Mango Pulp is taxable @ 12%.

Sri Y.N. Vivekananda, learned Government Pleader for Commercial Tax, seeks time for getting instructions.

List on 13.09.2022.

_______ CPK, J ________ AVRB, J MS