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Jammu & Kashmir High Court

Shada Begum vs State Of J&K; And Ors. on 19 December, 2017

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

        HIGH COURT OF JAMMU AND KASHMIR AT JAMMU
SWP No. 343/2011, MP No. 443/2011.
                                                          Date of order: 19.12.2017.
Shada Begum                      v.            State of J&K and ors.
Coram:
         Hon'ble Mr. Justice Sanjeev Kumar, Judge
Appearing counsel:
For the Petitioner(s)          :.None.
For the Respondent(s)          :None.

Await appearance of the learned counsel for the petitioner.

List after vacations.

(Sanjeev Kumar) Judge Jammu 19.12.2017 Tarun