Jammu & Kashmir High Court
Shada Begum vs State Of J&K; And Ors. on 19 December, 2017
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
HIGH COURT OF JAMMU AND KASHMIR AT JAMMU
SWP No. 343/2011, MP No. 443/2011.
Date of order: 19.12.2017.
Shada Begum v. State of J&K and ors.
Coram:
Hon'ble Mr. Justice Sanjeev Kumar, Judge
Appearing counsel:
For the Petitioner(s) :.None.
For the Respondent(s) :None.
Await appearance of the learned counsel for the petitioner.
List after vacations.
(Sanjeev Kumar) Judge Jammu 19.12.2017 Tarun