Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15A] [Entire Act] State of Odisha - Subsection Section 15A(2) in Shri Jagannath Temple Act, 1955 (2)The composition the term of office and the procedure for the conduct of business of the Sub-Committee shall be as may be prescribed.
