Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Entire Act]

State of Punjab - Section

Section 4 in The Punjab Home Guards Act, 1947

4. Calling out of members.

- The [State] Government in any area at any time may call out a member of the [Punjab Home Guards] for training or to discharge any of the functions assigned to the [Punjab Home Guards] in accordance with the provisions of this Act and the rules made thereunder.