Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 126] [Entire Act] State of Odisha - Subsection Section 126(b) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly (b)need arises during the current financial year for expenditure upon some new services not contemplated in the Budget of the year.