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[Cites 0, Cited by 5] [Section 52(3)] [Section 52] [Entire Act]

State of Uttar Pradesh - Subsection

Section 52(3)(c) in Uttar Pradesh State Universities Act, 1973

(c)effecting the number, qualifications and emoluments of teachers of the University or the income or expenditure of the University, unless a draft of the same has been approved by the State Government.