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Allahabad High Court

Sai College Of Education, Mahoba Thru ... vs State Of U.P. Thru Secy. Higher ... on 29 January, 2010

Author: Sunil Ambwani

Bench: Sunil Ambwani

Court No. - 4

Case :- MISC. BENCH No. - 763 of 2010

Petitioner :- Sai College Of Education, Mahoba Thru Chairman
Respondent :- State Of U.P. Thru Secy. Higher Education & Ors.
Petitioner Counsel :- Anurag Verma
Respondent Counsel :- C.S.C.,D.K. Upadhyaya,Madhur Kant
Srivastava,Vinay Bhushan

Hon'ble Sunil Ambwani,J.

Hon'ble Dr. Satish Chandra,J.

Learned Standing Counsel will file counter affidavit on behalf of State within four weeks. The petitioner will have one week thereafter to file rejoinder affidavit.

Connect with Writ Petition No. 202 (MB) of 2010 and other similar writ petitions pending for hearing.

Order Date :- 29.1.2010 RKP