Allahabad High Court
Sai College Of Education, Mahoba Thru ... vs State Of U.P. Thru Secy. Higher ... on 29 January, 2010
Author: Sunil Ambwani
Bench: Sunil Ambwani
Court No. - 4 Case :- MISC. BENCH No. - 763 of 2010 Petitioner :- Sai College Of Education, Mahoba Thru Chairman Respondent :- State Of U.P. Thru Secy. Higher Education & Ors. Petitioner Counsel :- Anurag Verma Respondent Counsel :- C.S.C.,D.K. Upadhyaya,Madhur Kant Srivastava,Vinay Bhushan Hon'ble Sunil Ambwani,J.
Hon'ble Dr. Satish Chandra,J.
Learned Standing Counsel will file counter affidavit on behalf of State within four weeks. The petitioner will have one week thereafter to file rejoinder affidavit.
Connect with Writ Petition No. 202 (MB) of 2010 and other similar writ petitions pending for hearing.
Order Date :- 29.1.2010 RKP