Section 8(1)(c) in The M.P. Rajya Pashudhan Evam Kukkut Vikas Nigam Adhiniyam, 1982

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State of Madhya Pradesh - Subsection

Section 8(1)(c) in The M.P. Rajya Pashudhan Evam Kukkut Vikas Nigam Adhiniyam, 1982

(c)if he is, or has been convicted of any offence under the Prevention of Cruelty to Animals Act, 1960 (No. 59 of 1960), the Central Provinces and Berar Slaughter of Animals Act, 1915 (IV of 1915), or the Madhya Pradesh Agricultural Central Government or the State Government; or

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State of Madhya Pradesh - Subsection

Section 8(1)(c) in The M.P. Rajya Pashudhan Evam Kukkut Vikas Nigam Adhiniyam, 1982