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[Cites 0, Cited by 3] [Entire Act]

State of Jharkhand - Section

Section 8 in The Bihar Non-Government Elementary Schools (Taking Over of Control) Act, 1976

8. Power to remove difficulties.

- If any difficulty arises in giving effect to the provisions of this Act, the State Government may take such action or pass such order as appears to it necessary for the purposes of removing the difficulty.