Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Punjab - Subsection

Section 21(f) in The Punjab Warehouses Rules, 1958

(f)the container and the contents of each container shall be ordinarily uniform and shall be as advised by the Registrar from time to time;