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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Kerala - Subsection

Section 5(2)(g) in Kerala Land Assignment Rules, 1964

(g)[ Kunnathukal A and B and Ottasekharamangalam A and B Villages in Neyyatinkara Taluk; Palode B, Aryanad B and Mannoorkara Villages in Nedumangad Taluk in District of Trivandrum] [Substituted by SRO 424/68 dated 12-12-1968 published in Kerala Gazette Extraordinary No. 279 dated 17-12-1968.].