Delhi High Court - Orders
Zydus Wellness Products Ltd vs Dabur India Limited on 5 April, 2024
Author: Rajiv Shakdher
Bench: Rajiv Shakdher, Amit Bansal
$~30.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 21/2023 and C.M. No. 4158/2023
ZYDUS WELLNESS PRODUCTS LTD ..... Appellant
Through: Ms Ankita, Advocate.
versus
DABUR INDIA LIMITED ..... Respondent
Through: Mr Christopher, Advocate.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 05.04.2024 [Physical Hearing/Hybrid Hearing (as per request)]
1. The matter has been received on transfer.
2. A request for accommodation has been made on behalf of the counsel for the appellant.
2.1 The request is not opposed by the counsel for the respondent.
3. Accordingly, list the above-captioned appeal on 31.07.2024.
RAJIV SHAKDHER, J.
AMIT BANSAL, J.
APRIL 05, 2024 kd Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/04/2024 at 21:59:22