Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Himachal Pradesh - Section

Section 19 in Himachal Pradesh Apartment Ownership Act, 1978

19. Liability for unpaid common expenses.

- Upon the sale of an apartment the purchaser of the apartment shall be jointly and severally liable with the vendor for all unpaid assessments, against the latter for his share of the common expenses up to the time of the sale.