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State of Karnataka - Section

Section 40 in Rajiv Gandhi University of Health Sciences Act, 1994

40. [ Management of Funds. [Substituted by Act 01 of 2014 w.e.f. 01.01.2014]

- All the funds of the university shall be managed in such manner as may be prescribed by the statutes: Provided that the State Government may also issue directions from time to time regarding the management and utilisation of funds. The directions of the State Government shall be final]