Securities Appellate Tribunal
Texmo Pipes And Products Limited vs Sebi on 6 December, 2023
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date : 06.12.2023
Misc. Application No 1341 of 2023
And
Appeal No. 922 of 2023
Texmo Pipes and Products Limited ..... Appellant
Versus
Securities and Exchange Board of India ... Respondent
Mr. Sumit Garg, Advocate with Mr. Aasheesh Gupta, Mr. Prateek
Jain, Advocates i/b LPHA Corporate Legal for the Appellant.
Mr. Sumit Rai, Advocate with Mr. Mihir Mody, Mr. Arnav Misra,
Mr. Harshvardhan Melanta, Mr. Arshaan Lentin, Advocates i/b. M/s.
K. Ashar & Co. for the Respondent.
ORDER :
1. There is a delay of 165 days in the filing of the appeal. Let a reply to the application for condonation of delay be filed by the respondent within two weeks from today. Rejoinder to be filed on or before the next date. List for admission on January 3, 2024.
Justice Tarun Agarwala Presiding Officer Ms. Meera Swarup Technical Member 06.12.2023 PRAMILA Digitally signed by PRAMILA TANAJI TANAJI MISAL PTM MISAL Date: 2023.12.06 16:43:55 +05'30'