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[Cites 0, Cited by 0] [Section 550(2)] [Section 550] [Entire Act]

State of Odisha - Subsection

Section 550(2)(a) in The Orissa Municipal Corporation Act, 2003

(a)grant the permission applied for either absolutely Or subject to such conditions as he thinks fit to impose, provided the location of such factory, workshop, workplace or bakery is not contrary to any requirement of this Act, bye-law, or standing order; or