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State of Bihar - Section

Section 4 in Bihar Municipality Disclosure Act, 2008

4. Manner of Disclosure.

- Manner of Disclosure shall include-
(a)Newspapers in regional, Hindi and English language;
(b)Website;
(c)Notice board of the municipality;
(d)Ward Offices;
(e)Any other mode, as may be prescribed, by the State Government under this Act, Rules or Notification issued from time to time.