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[Cites 0, Cited by 0] [Section 1(1)] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(1)(1) in Sarva Shiksha Abhiyan

1.2.2The new law provides a justiciable legal framework that entitles all children between the age of 6-14 years free and compulsory admission, attendance and completion of elementary education. It provides for children's right to an education of equitable quality, based on the principles of equity and non-discrimination. Most importantly, it provides for children's right to an education which is free from fear, stress and anxiety.