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[Cites 0, Cited by 4] [Entire Act]

Union of India - Section

Section 13 in The Central Vigilance Commission Act, 2003

13. Expenses of Commission to be charged on the Consolidated Fund of India.—

The expenses of the Commission, including any salaries, allowances and pensions payable to or in respect of the Central Vigilance Commissioner, the Vigilance Commissioners, Secretary and the staff of the Commission, shall be charged on the Consolidated Fund of India.