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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1) in Shekhawati University, Sikar (Change of Name) Act, 2014

(1)As from the date of commencement of this Act, the principal Act shall stand amended to the extent and in the manner specified in the Schedule to this Act.