Supreme Court - Daily Orders
N.R. Portfolio Pvt. Ltd. Through ... vs Pr. Commissioner Of Income Tax 6 on 2 July, 2019
Bench: Rohinton Fali Nariman, Surya Kant
ITEM NO.38 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 13216/2019
(Arising out of impugned final judgment and order dated 25-02-2019
in WPC No. 10846/2016 passed by the High Court Of Delhi At New
Delhi)
N.R. PORTFOLIO PVT. LTD. Petitioner(s)
VERSUS
PR. COMMISSIONER OF INCOME TAX 6 Respondent(s)
(FOR ADMISSION and I.R.)
Date : 02-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s) Mr. K. Radhakrishnan, Sr. Adv.
Dr. Rakesh Gupta, Adv.
Mr. Ambhoj Kumar Sinha, AOR
Ms. Monika Ghai, Adv.
Somil Aggarwal, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed. However, the costs of Rs.1.5 lakhs imposed by the High Court is set aside.
(R. NATARAJAN) (RENU DIWAN)
COURT MASTER (SH) ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by R
NATARAJAN
Date: 2019.07.02
15:34:57 IST
Reason: