Punjab-Haryana High Court
Naveen Kumar Sharma And Others vs Central Bureau Of Investigation on 10 May, 2016
Author: Fateh Deep Singh
Bench: Fateh Deep Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRA-S No.1510-SB of 2011
Date of decision: 10th May, 2016
Naveen Kumar Sharma and others
Appellants
Versus
Central Bureau of Investigation
Respondent
CORAM: HON'BLE MR. JUSTICE FATEH DEEP SINGH
Present: Mr. H.S. Brar, Advocate for appellants No.1 to 4 & 7 to 11;
Mr. Deepender Singh, Advocate for appellants No.5 & 6
Mr. Sumeet Goel, Advocate, Standing Counsel CBI
for the respondent.
FATEH DEEP SINGH, J.
For orders, see detailed order of even date passed by this Court in CRA-S No.1508-SB of 2011 titled as 'Avtar Singh and others v. Central Bureau of Investigation'.
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