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Allahabad High Court

M/S The Commercial Motors Ltd.Thru M.D. vs Dy.Commissioner Of Income Tax,Lucknow on 16 July, 2010

Author: Devi Prasad Singh

Bench: Devi Prasad Singh

Court No. - 27

Case :- INCOME TAX APPEAL No. - 60 of 2007
Petitioner :- M/S The Commercial Motors Ltd.Thru M.D.
Respondent :- Dy.Commissioner Of Income TaX,Lucknow

Petitioner Counsel :- Pradeep Agrawal
Respondent Counsel :- D.D.Chopra

Hon'ble Devi Prasad Singh,J.

Hon'ble Yoeesh Chandra GuDta.J. Sri D. D. Chopra learned counsel is on sanctioned leave. List in the week commencing 26.7.2010. Order Date :- 16.7.2010 Rajneesh)