Allahabad High Court
M/S The Commercial Motors Ltd.Thru M.D. vs Dy.Commissioner Of Income Tax,Lucknow on 16 July, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- INCOME TAX APPEAL No. - 60 of 2007 Petitioner :- M/S The Commercial Motors Ltd.Thru M.D. Respondent :- Dy.Commissioner Of Income TaX,Lucknow Petitioner Counsel :- Pradeep Agrawal Respondent Counsel :- D.D.Chopra Hon'ble Devi Prasad Singh,J.
Hon'ble Yoeesh Chandra GuDta.J. Sri D. D. Chopra learned counsel is on sanctioned leave. List in the week commencing 26.7.2010. Order Date :- 16.7.2010 Rajneesh)