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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Haryana - Subsection

Section 33(1)(d) in Faridabad Metropolitan Development Authority Act, 2018

(d)such share of moneys collected by the Municipal Corporation, Faridabad prior to the commencement of this Act and deposited with the State Government, as the State Government may determine;