Himachal Pradesh High Court
Devku & Another vs Lekh Ram & Another on 15 September, 2020
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
.
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
COPC No.139 of 2020
Decided on: 15.09.2020
Devku & another ....Petitioners.
Versus
Lekh Ram & another ...Respondents.
Coram
Hon'ble Mr. Justice Ajay Mohan Goel, Judge.
Whether approved for reporting?1 No
For the petitioners : Mr. Adarsh K. Vashishta, Advocate.
(through Video Conferencing)
Ajay Mohan Goel, Judge (Oral)
Learned Counsel for the petitioner has submitted the background which led to the filing of the present Contempt Petition. He further submits that as of now, the contemnor is abiding by the orders passed by this Court. He accordingly, prays that this Contempt Petition can be closed.
2. Petition is ordered to be closed in view of the 1 Whether reporters of the local papers may be allowed to see the judgment?
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statement so made by learned Counsel for the petitioner.
Pending miscellaneous applications, if any, stand disposed of.
(Ajay Mohan Goel) Judge September 15, 2020 (Rishi) ::: Downloaded on - 16/09/2020 20:18:23 :::HCHP