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[Cites 0, Cited by 0] [Section 227(1)] [Section 227] [Entire Act]

State of Uttar Pradesh - Subsection

Section 227(1)(d) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(d)the premises of the special medical services referred to in clause (a) are conveniently accessible, comprise at least a waiting room, a consulting room, a treatment room, a laboratory and suitable accommodation for nurses and other staff of such service;