Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Chattisgarh - Subsection Section 42(d) in Chhattisgarh Police Act, 2007 (d)The member concerned engaging himself during his term of office in any paid employment outside the duties of his office.
