Section 185(1)(iii) in The Delhi Land Reforms Rules, 1954

[Cites 0, Cited by 0] [Section 185(1)] [Section 185] [Entire Act]

NCT Delhi - Subsection

Section 185(1)(iii) in The Delhi Land Reforms Rules, 1954

(iii)if the intends to take up his residence in a place other than the village in which the farm is situate and from where he will not be able to take part in agricultural operations on the farm,

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NCT Delhi - Subsection

Section 185(1)(iii) in The Delhi Land Reforms Rules, 1954