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[Cites 0, Cited by 28] [Entire Act]

Union of India - Section

Section 67 in The Representation of the People Act, 1951

67. Report of the result.—

As soon as may be after the result of an election has been declared, the returning officer shall report the result to the appropriate authority and the Election Commission, and in the case of an election to a House of Parliament or of the Legislature of a State also to the Secretary of that House, and the appropriate authority shall cause to be published in the Official Gazette the declarations containing the names of the elected candidates.