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[Cites 0, Cited by 0] [Section 48(8)] [Section 48] [Entire Act]

State of Goa - Subsection

Section 48(8)(b) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(b)The cases of missing pages in the answer books which are not reported during the conduct of examination, if identified later, shall be processed under malpractice cases.