Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 32] [Entire Act] State of Andhra Pradesh - Subsection Section 32(a) in Andhra Pradesh Buildings (Lease, Rent And Eviction) Control Act, 1960 (a)to any building belonging to the State Government or the Central Government, or Cantonment Board or any local authority;
