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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(n) in The National Environment Tribunal Act, 1995

(n)“Vice-Chairperson” means the Vice-Chairperson of the Tribunal. Explanation.—In the case of the Tribunal having two or more Vice-Chairpersons, references to the Vice-Chairperson in this Act shall be construed as a reference to each of those Vice-Chairpersons;