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Bombay High Court

Radhasoami Satsang Sabha Through Their ... vs The Mumbai Municipal Commissioner And 2 ... on 3 September, 2019

Bench: S.C. Dharmadhikari, G.S. Patel

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 1038 OF 2017

 Radhasoami Satsang Sabha Through Their                   ....Petitioner
 Authorized Representative
             V/S
 The Mumbai Municipal Commissioner And 2               ....Respondent

Ors.

        CORAM :                S.C. DHARMADHIKARI &
                               G.S. PATEL, JJ
      DATE :                   3rd September, 2019
 P.C. :

Due to paucity of time the matter is adjourned to 05/11/2019 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.

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