Bombay High Court
Radhasoami Satsang Sabha Through Their ... vs The Mumbai Municipal Commissioner And 2 ... on 3 September, 2019
Bench: S.C. Dharmadhikari, G.S. Patel
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1038 OF 2017
Radhasoami Satsang Sabha Through Their ....Petitioner
Authorized Representative
V/S
The Mumbai Municipal Commissioner And 2 ....Respondent
Ors.
CORAM : S.C. DHARMADHIKARI &
G.S. PATEL, JJ
DATE : 3rd September, 2019
P.C. :
Due to paucity of time the matter is adjourned to 05/11/2019 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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