Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Andhra Pradesh - Subsection Section 11(2) in Andhra Pradesh Lotteries Rules, 1968 (2)A fee of Rs. 25 shall be payable in respect of each application and the applicant shall enclose to his application a treasury receipt evidencing the payment of such fee.
