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[Cites 0, Cited by 0] [Section 181] [Entire Act]

State of Chattisgarh - Subsection

Section 181(5) in The High Court of Chhattisgarh Rules, 2007

(5)Copies of the Judgements and decrees of the Courts below and all other papers/documents relevant and material for the disposal of the Presentation.Explanation- The paper-books filed in any other case shall always contain all the papers as were in the proceedings before the Court/Tribunal whose order is under challenge.