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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(2)(b) in Punjab Jail Manual, 1996

(b)if such jail is a District Jail - make such arrangements as he may think fit for carrying on the duties, of the Superintendent, until the vacancy is filled up or the Superintendent returns to duty: