Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act] Union of India - Subsection Section 12(3)(i) in The Khadi And Village Industries Commission Employees (Classification, Control And Appeal) Regulations, 2003 (i)a copy of the intimation to the employee of the proposal to take action against him;