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[Cites 0, Cited by 0] [Section 131(3)] [Section 131] [Entire Act]

State of Uttar Pradesh - Subsection

Section 131(3)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(a)water tax, where it constructs or maintains a scheme for providing drinking water, water for irrigation or for any other purposes under its jurisdiction;